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Union of India - Section

Section 3 in The Direct to Home Broadcasting Services (Standards of Quality of Service and Redressal of Grievances) Regulations, 2007

3. Obligation of every direct to home operator to give direct to home service. -

Every direct to home operator shall, on fulfillment of the requisite requirements for providing direct to home service, provide, on non- discriminatory basis, the direct to home service to every person making request for the same, subject to technical and operational feasibility.