Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(5) in The West Bengal Khadi And Village Industries Board Act, 1959

(5)The State Government may make such incidental or consequential order or orders as may appear to it to be necessary for giving effect to the Order made under sub-section (1).