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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(i) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(i)The employees of the Board who opt for pension scheme under these regulations, the contribution of the Board towards their Contributory Provident Fund Account, as on 1.4.91 and thereafter along with interest thereon, shall be transferred from their Contributory Provident Fund Account to the Board for being credited to the Punjab School Education Board Pension Fund/Corpus.