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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in All India Council for Technical Education (Categorisation of Standalone Institutions for Grant of Graded Autonomy) Regulations, 2019

(c)"AICTE" means the All India Council for Technical Education as defined in the All India Council for Technical Education Act, 1987;