Orissa High Court
Nabanita Kapat vs Collector Kandhamal on 25 March, 2026
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
WA No.1367 of 2025
Nabanita Kapat .... Appellants
Represented by Adv.-
Mr. G. Mishra, Adv.
-versus-
Collector Kandhamal .... Respondents
Represented by Adv.-
Mr. U.K. Samal, Adv.
CORAM:
JUSTICE KRISHNA SHRIPAD DIXIT
JUSTICE CHITTARANJAN DASH
ORDER
25.03.2026 Order No.
06. Post this matter on 09.04.2026 in the supplementary list, as prayed for.
(Krishna Shripad Dixit) Judge (Chittaranjan Dash) Judge Signature Not Verified Prasant Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: Orissa High Court Date: 26-Mar-2026 14:15:09 Page 1 of 1