Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 25 in Delhi Panchayat Raj Act, 1954 25. Representations by Gaon Panchayats. - A Gaon Panchayats may make to the proper authority any representation concerning the welfare of the persons residing within its jurisdiction.
