Bombay High Court
Aditya Uddhav Thackeray vs Central Bureau Of Investigation And Ors on 17 January, 2024
Board Sr.No.:-62
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRI-INTERIM APPLICATION STAMP NO. 18784 OF 2023
In
PUBLIC INTEREST LITIGATION STAMP NO. 17983 OF 2023
Supreme Court And High Court Litigants ....PETITIONER
Association Through President Rashid Khan
Pathan
V/S
Central Bureau Of Investigation And Ors ....RESPONDENT
WITH CRI-INTERIM APPLICATION STAMP NO. 19612 OF 2023 In Public Interest Litigation STAMP NO. 17983 OF 2023 Supreme Court And High Court Litigants ....PETITIONER Association Through President Rashid Khan Pathan V/S Central Bureau Of Investigation And Ors ....RESPONDENT WITH CRI-INTERIM APPLICATION STAMP NO. 19336 OF 2023 In Public Interest Litigation STAMP NO. 17983 OF 2023 Aditya Uddhav Thackeray ....PETITIONER V/S Central Bureau Of Investigation And Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:36:21 ::: CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 17th January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 18/01/2024 06:36:21 :::