Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 15 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes 15. Partiality in official duties. - No employee shall be partial in the performance of his official duties and he should be objective in his approach.
