16A. [ Pewdon or Provident Fund.- [ Inserted by Act 29 of 1930, section 4]
The University shall constitute for the benefit of its officers, teachers and other [employees] such pension or provident fund [or provide such insurance scheme] [Inserted by Act 55 of 1951, section 12] as it may deem fit in such manner and subject to such conditions as may be prescribed by the Statutes.]
