Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(4) in Tamil Nadu Labour Welfare Board Service Regulations, 1989 (4)Reduction to a lower rank in the seniority list or to a lower post or time scale, or to a lower stage in a time scale.
