Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Rajasthan - Subsection Section 21A(3) in The Rajasthan Lands and Buildings Tax Act, 1964 (3)The cost of the survey or re-survey under this section shall be borne by such person and to such extent as may be prescribed.Chapter-V Miscellaneous
