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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(j) in The Transplantation of Human Organs Act, 1994

(j)the form and the manner in which an application for registration shall be made and the fee which shall be accompanied, under sub-section (2) of section 14;