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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(1)An application for maintenance under section 4 shall be submitted to the Tribunal in Form - A, in the manner laid down in clauses (a) and (b) of subsection 1 of section 5.