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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(u) in Uttar Pradesh Private Universities Act, 2019

(u)to ensure that no immovable property shall be disposed of or rights or title therein parted with or any liability created thereon, by any of the officers or authorities of the University, except after prior approval of the State Government;