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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(4) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012

(4)Tenure of the members of the District Committee, other than ex officio members, rules of procedure of the Committee and other ancillary matters shall be such as the State Government may by order, specify.