Calcutta High Court
Samarjit Ghosh vs State Of West Bengal & Ors on 29 July, 2009
IN THE HIGH COURT AT CALCUTTA Civil Appellate Jurisdiction Original Side Present :
The Hon'ble Justice Banerjee And The Hon'ble Justice Kalidas Mukherjee 29.07.2009 APO 368 of 2007 WP 1393 of 2005 Samarjit Ghosh Vs. State of West Bengal & Ors.
The Court :- Despite direction of this Court as contained in order dated August 20, 2007 no paper book has been filed. The appeal is dismissed without any order as to costs. The interim order stands vacated.
(Banerjee, J.) (Kalidas Mukherjee, J.) ANC.