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Madhya Pradesh High Court

Datar Singh vs The State Of Madhya Pradesh on 4 May, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-5290-2018 (DATAR SINGH Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 04-05-2018 None for the applicant. List the matter after a week.

(H.P. SINGH) sh JUDGE e ad sp Pr a hy Digitally signed by SAVITRI PATEL Date: 2018.05.05 00:17:28 -07'00' ad M of rt ou C h ig H