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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Chattisgarh - Subsection

Section 57(2) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(2)The 'A' class files shall be preserved for 12 years and the 'B' class files for three years from the date of disposal of the case or if the appeal, revision or reference is made from the date of order in appeal revision or reference as the case may be.