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Madhya Pradesh High Court

Kailash Ahirwar vs The State Of Madhya Pradesh on 1 September, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10280 of 2021 (KAILASH AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-09-2022 None present for the petitioner.

Case is adjourned. List the matter after six weeks.

(VISHAL DHAGAT) JUDGE DUBEY/-

Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 9/2/2022 10:55:52 AM