Madhya Pradesh High Court
Kailash Ahirwar vs The State Of Madhya Pradesh on 1 September, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10280 of 2021 (KAILASH AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-09-2022 None present for the petitioner.
Case is adjourned. List the matter after six weeks.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 9/2/2022 10:55:52 AM