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State of Himachal Pradesh - Section

Section 7 in The Punjab Land Revenue Rules

7. These correspond to zaildari allowances and have been sanctioned for ilaqadars who do not enjoy register a inams, and are graded at Rs. 150, Rs. 100 and Rs. 75. The numbers given at settlement in each grade may be increased from savings from register Cinams, but not from register A inams. The amount sanctioned for register 8 at settlement was Rs. 3,275 of which Rs. 675 was for the Tallagang tehsil since transferred to the Attock district