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Madhya Pradesh High Court

Sophia Homoeopathic Medical College ... vs Union Of India Secretary Ministry Of ... on 15 December, 2016

W.P. No. 868912016
15.12.2016

Parties through their respective counsel. List the case tomorrow i.e. on 16.12.2016, as urgency has been expressed by the learned counsel for the petitioner.

(Sheel Nagu) (S.K. Awasthi) Judge Judge Aman