Madhya Pradesh High Court
Sophia Homoeopathic Medical College ... vs Union Of India Secretary Ministry Of ... on 15 December, 2016
W.P. No. 868912016 15.12.2016
Parties through their respective counsel. List the case tomorrow i.e. on 16.12.2016, as urgency has been expressed by the learned counsel for the petitioner.
(Sheel Nagu) (S.K. Awasthi) Judge Judge Aman