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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(i) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(i)"Entitlement" means any authorisation by any river basin agency to use the water for the purposes of this Act;