Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 579] [Entire Act] Union of India - Subsection Section 579(3) in The Companies Act, 1956 (3)An alteration under this section may be made either with or without any alteration of the objects of the company under this Act.
