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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1) in Bihar Anti Terrorist Squad Rules, 2014

(1)The tenure of personnel in the Squad shall be normally for a period of three years. The Inspector General can recommend for extension or redeployment of a person having special qualifications for another term.In the event of promotion during deployment to the Squad, an extension shall be permitted from the date of promotion.