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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(4)(b) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(b)in any other case, from the date on which the possession of the building has been taken over by the Authorised Officer or the officer empowered by him in this behalf.