Supreme Court - Daily Orders
Commnr.,Central Excise, Madras vs M/S. Adison & Co. Ltd. on 29 October, 2014
Bench: Anil R. Dave, Kurian Joseph, R.K. Agrawal
ITEM NO.103 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7906/2002
COMMNR.,CENTRAL EXCISE, MADRAS Appellant(s)
VERSUS
M/S. ADISON & CO. LTD. Respondent(s)
(With interim relief and office report)
WITH
SLP(C)No.25055/2009
(With Office Report)
C.A.No.8488/2009
Date : 29/10/2014 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. K. Radhakrishnan,Sr.Adv.
Mr. Rupesh Kumar,Adv.
Ms. Binu Tamta,Adv.
Mr. B. Krishna Prasad,Adv.(Not present)
Mrs. Anil Katiyar,Adv.(Not present)
For Respondent(s) Mr. V. N. Raghupathy,Adv.(Not present)
M/s. S. Narain & Co.,Adv.(Not present)
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned cousnel for the appellant, list the matters after one week.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Signature Not Verified Assistant Registrar Digitally signed by Sarita Purohit Date: 2014.11.01 12:02:12 IST Reason: