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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(2)(i) in Tamil Nadu Pension Rules, 1978

(i)The amount of monthly family pension shall be calculated at the uniform rate of 30 per cent of pay drawn, subject to a minimum of Rs.100 [Rs.125] [Rs.235] [Rule 49(2-A)(i), for the expression 'Rs. 125', the expression 'Rs.235' substituted - G.O.Ms.No.689, Finance (Pension) Department, dated 24-08-1995 with effect from 1st October 1984.] [Rs.245] [Rule 49(2-A)(i), for the expression 'Rs.235 the expression 'Rs,245' substituted - G.O.Ms.No.690, Finance (Pension) Department, dated 24-08-1995 with effect from 1st April 1988.] [Rs.375] [Rule 49(2-A)(i), for the expression 'Rs.245 and Rs.1000', the expression 'Rs.375 and Rs.1250' respectively substituted - G.O.Ms.No.693, Finance (Pension) Department, dated 24-08-1995 with effect from 1st June 1988.] [Rs.1275] [Rule 49(2-A)(i), for the expression 'Rs.375 and Rs.1250', the expression 'Rs,1275 and Rs.6570' respectively substituted - G.O.Ms.No.317, Finance (Pension) Department, dated 23-07-2009 with effect from 1st January 1996.] [Rs.3050] [Rule 49(2-A)(i), for the expression 'Rs.1275 and Rs,6570', the expression 'Rs.3050 and Rs.23100' respectively substituted - G.O,Ms.No.320, Finance (Pension) Department, dated 23-07-2009 with effect from 1st January 2006.] per mensem and maximum of Rs.500 [Rs.800] [Rule 49(2-A)(i), for the expression 'Rs.500', the expression 'Rs.800' substituted - G,O.Ms.No.691, Finance (Pension) Department, dated 24-08-1995 with effect from 1st October 1984.] [Rs.1000] [Rule 49(2-A)(i), for the expression 'Rs.800', the expression 'Rs. 1000' substituted - G.O.Ms.No.692, Finance (Pension) Department, dated 24-08-1995 with effect from 1st December 1984.] s[Rs.1250] [Rs.6570] [Rule 49(2-A)(i), for the expression 'Rs.375 and Rs.1250', the expression 'Rs,1275 and Rs.6570' respectively substituted - G.O.Ms.No.317, Finance (Pension) Department, dated 23-07-2009 with effect from 1st January 1996.] [Rs.23100] [Rule 49(2-A)(i), for the expression 'Rs.1275 and Rs,6570', the expression 'Rs.3050 and Rs.23100' respectively substituted - G.O,Ms.No.320, Finance (Pension) Department, dated 23-07-2009 with effect from 1st January 2006.] per mensem;