Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(a) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994 (a)having in his possession, custody or control any property forming part of the Power Station wrongfully withholds such property from the Corporation; or
