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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(d) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(d)the applicant has the necessary financial capabilities, as demonstrated by the annual returns and accounts for the last three years, to maintain the Veterinary College with the increased admission capacity;