Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 1 in The Court-Fees (Bihar Amendment) Act, 1958 1. Short title and commencement. (1)This Act may be called the Court-Fees (Bihar Amendment) Act, 1958.(2)It shall come into force on the 1st day of April, 1958.
