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State of Rajasthan - Section

Section 12A in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

12A. [

Before the end of May every year, the Tehsildar shall undertake a tour of the villages situated in his circle for the purpose of receiving applications for Taqavi loans. The Tehsildar shall give at least a fortnight's notice of his tour to the villages concerned.] [Inserted by notification F.3(13) Rev. 11/53, dated 31.6.58 published in Rajasthan Gazette, Part IV-C dated 11.7.58.]