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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Secretariat Service Rules, 1980

(2)The recommendations made by the Board under Sub-rule (1) of Rule 11 shall also be forwarded to the Commission together with the cases of those officers figuring in the previous select list who on review are considered not fit to continue in the Select list and their Confidential Character Rolls.