Section 11(viii) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955
(viii)that in the case of staff of the State Co-operative Union, retrenched in consequence of the discontinuance of the member Education scheme with effect from 1-4-70 and absorption as a special case in Service, the upper age limit shall be 40 years on the appointment to the Service.
