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Patna High Court - Orders

Smt. Bimla Devi vs Smt. Kaushalya Devi on 1 August, 2022

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                        CIVIL MISCELLANEOUS JURISDICTION No.887 of 2018
                  ======================================================
                  Smt. Bimla Devi, wife of Sri Kailash Sahni, R/O Mohalla-Belan Bazar, PS-
                  Kasim Bazar, District-Munger.

                                                                      ... ... Petitioner/s
                                                   Versus
                  Smt. Kaushalya Devi wife of Late Batan Mahto R/O Mohalla-Belan Bazar,
                  PS-Kasim Bazar, District-Munger.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :    Mr.Ranjan Kumar Dubey, Adv.
                  For the Respondent/s   :    Mr. Sumeet Kumar Singh, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                        ORAL ORDER

3    01-08-2022

Heard Mr. Ranjan Kumar Debey, learned counsel for the petitioner and Mr. Sumeet Kumar Singh, learned counsel appearing for the sole respondent.

Learned counsel for the petitioner, after some arguments, seeks permission to withdraw this application with liberty to raise all the points raised before this Court, before learned Sub Judge-2, Munger in Misc. Case No. 19/2017.

Permission is granted.

This application is dismissed as withdrawn with the liberty aforesaid.

(Anil Kumar Sinha, J) perwez U