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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(a) in The Cattle-Trespass Act, 1871

(a)transfer to any local authority within any part of the territories under its administration in which this Act is in operation, all or any of the functions of the [State Government] [Substituted by A.O.1950, for "Provincial Government".] or the Magistrate of the District under this Act, within the local area subject to the jurisdiction of the local authority.