Delhi High Court - Orders
Bjn Holdings (I) Ltd. (Wrongly Treated ... vs Assistant Commissioner Of Income Tax & ... on 31 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~4 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5034/2022 & C.M.No.14985/2022
BJN HOLDINGS (I) LTD. (WRONGLY TREATED AS
SUCCESSOR IN INTEREST OF BJN HOLDINGS LTD)
..... Petitioner
Through Ms.Kavita Jha with Ms.Vaibhav
Kulkarni, Mr.Udit Naresh and
Mr.Himanshu Aggarwal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Mr.Sunil Agarwal, senior standing
counsel with Mr.Tushar Gupta and
Mr.Samarth Chaudhari, Advocates.
+ W.P.(C) 4230/2022 & C.M.No.12616/2022
BJN HOLDINGS (I) LTD (WRONGLY TREATED AS
SUCCESSOR IN INTEREST OF BJN HOLDINGS LTD)
..... Petitioner
Through Ms.Kavita Jha with Ms.Vaibhav
Kulkarni, Mr.Udit Naresh and
Mr.Himanshu Aggarwal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Mr.Sunil Agarwal, senior standing
counsel with Mr.Tushar Gupta and
Mr.Samarth Chaudhari, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:31.03.2022
22:59:18
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 31.03.2022 List the present writ petitions along with connected matters on 11th July, 2022.
Interim orders to continue. Registry is directed to list W.P.(C) No.4969/2022 along with the present writ petitions on the next date of hearing.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 31, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:31.03.2022 22:59:18