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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Puducherry - Subsection

Section 34(3) in Puducherry School Education Act, 1987

(3)The educational agency shall report to the appropriate authority the action, if any, which is proposed to be taken or has been taken upon the results of such inspection or inquiry and such report shall be furnished within such time as the appropriate authority may direct.