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[Cites 0, Cited by 4] [Entire Act]

State of Goa - Section

Section 1 in The Goa Panchayat Raj Act, 1994

1. Short title and commencement.

(1)This Act may be called the Goa Panchayat Raj Act, 1994.
(2)Section 245 shall be deemed to have come into force with effect from 20-4-94, while the remaining sections shall come into force on such date as the Government may, by notification in Official Gazette specify and different dates may be specified for different provisions of the Act.