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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Daman and Diu - Subsection

Section 25(2)(f) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(f)the conditions under which the offenders may be permitted to leave the area to which their movements have been restricted or the corrective settlements in which they have been placed;