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[Cites 0, Cited by 1] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(ix) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(ix)[ Five progressive farmers to be nominated by the Pro-Chancellor of which one shall be from the persons belonging to the Scheduled Castes, Scheduled Tribes or the Backward Class of Citizens to be appointed by rotation and not less than one shall be a woman.] [[Clause (ix) was substituted by Maharashtra 14 of 2003 Section 8(a)(2) (w.e.f. 3.3.2003).