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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(1)The Committee shall meet at such places and times as may be specified by the Chairperson. The Chairperson shall preside over every meeting of the Committee at which he is present and in his absence, nominate a member of Committee to preside over such meeting in his place and in the absence of such nomination by the Chairperson the members of such committee present in such meeting may chose from amongst themselves a member to preside over such a meeting.