Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 337] [Entire Act] State of Rajasthan - Subsection Section 337(5) in Rajasthan Municipalities Act, 2009 (5)All rules and orders made by the State Government under this Section shall come into effect on or from the date of their publication in the Official Gazette.
