Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu General Clauses Act, 1867 8. Short title. - This Act may be cited for all purposes as the Tamil Nadu General Clauses Act, 1867.
