Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Gujarat - Subsection Section 60(1)(i) in Gujarat Primary Education Act, 1947 (i)the State Government may delegate any of its powers or duties under this Act or the rules made thereunder to any officer or authority subordinate to it; and