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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa (State) Council for Child Welfare Rules, 1996

(2)The business of the said annual general meeting shall be (a) presentation of the annual report of the preceding year, (b) Presentation of the audited statement of accounts and (c) such other business of formal nature.