Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(5) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973 (5)A list of names of the,members along with the name of the convenor shall be published in the unit by the Assistant Consolidation Officer.
