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Pushpalatha N.V. vs V. Padma on 9 August, 2019

     ITEM NO.47                          REGISTRAR COURT. 1                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                   No(s).   5608/2019

     PUSHPALATHA N.V.                                                    Petitioner(s)

                                                     VERSUS

     V. PADMA & ORS.                                                     Respondent(s)

     (IA No.33174/2019-EXEMPTION FROM FILING O.T. )

     Date : 09-08-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. P. R. Ramasesh, AOR

     For Respondent(s)
                                       Ms.   Pallavi Sengupta, Adv.
                                       Mr.   Siddhant Kohli, Adv.
                                       Mr.   Akash Chatterjee, Adv.
                                       Ms.   Garima Jain, Adv.
                                       Ms.   Aishwarya Choudhary, Adv.
                                       Ms.   Anini Debaraman, Adv.
                                       Mr.   Balaji Srinivasan, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks' time is granted to respondent Nos.3 and 4 for filing counter affidavit.

Service is complete on respondent Nos.1 and 2 but none has entered appearance.

List again on 14.11.2019.

Reason: ANIL LAXMAN PANSARE Registrar