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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(1)On receipt of the application, from the District Magistrate or Labour Superintendent as above or directly from the applicant, as the case may be, for grant in death or disability cases, the Block Development Officer shall immediately proceed to enquire into it.