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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(1)(iii) in The Companies (Incorporation) Rules, 2014

(iii)[ DIR-12 (changes in Director except in case of: [Substituted by Notification No. G.S.R. 793(E), dated 16.10.2019 (w.e.f. 31.3.2014).]