Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(p) in International Institute of Information Technology (IIIT) University Act, 2013 (p)"Scheduled Tribe" means any tribe notified under Article 342 of the Constitution for the State of Chhattisgarh;
